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[Cites 0, Cited by 0] [Section 26(11)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(11)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)"Tariff" means a schedule of standard prices for supply of electric energy or charges for specified services, which are applicable to all such specified services provided to the type or types of purchaser or consumer specified in the Tariff.