Andhra Pradesh High Court - Amravati
Rudhraraju Pullam Raju vs The State Of Andhra Pradesh on 4 September, 2019
Bench: C.Praveen Kumar, M.Satyanarayana Murthy
Da TRWN
ee ESS |
ii il
HIGH COURT OF ANDHRA PRADESH: AMARAVATI es
(SHOW CAUSE NOTICE BEFORE ADMISSION)
\
WEDNESDAY, THE FOURTH DAY OF SEPTEMBER "32 f=
TWO THOUSAND AND NINTEEN ps
'PRESENT:
THE HONOURABLE THE ACTING CHIEF JUSTICE C.PRAVEEN KUMAR
AND
THE HONOURABLE SRI JUSTICE M.SATYANARAYANA MURTHY
WRIT APPEAL NO: 276 OF 2019
Between:
Rudhraraju Pullam Raju, S/o. Late R. Rama Raju, Hindu, aged about 72 years,
Cultivation C/o.R. Bala Subba Raju, Q.No. 211/A, Sector-08, Steel city, Ukkunagaram,
Visakhapatnam
Appellant
AND
_ The State of Andhra Pradesh, Rep. by its Principal Secretary Panchayat Raj and Rural
Development Department, Andhra Pradesh Secretariat, Velagapudi, Amaravathi Guntur
District
The District Collector, West Godavari District at Eluru, Andhra Pradesh
The District Panchayat Officer, West Godavari District at Eluru, Andhra Pradesh
The Divisional Panchayat Officer, Narsapur, West Godavari District, Andhra Pradesh.
The Panchayat Secretary, O/o. Garagaparru Gram Panchayat Garagaparru Village,
Palakoderu Mandal, West Godavari District, Andhra Pradesh
The Sarpanch, Garagaparru Village, Palakoderu Mandal, West Godavari District,
Andhra Pradesh
beseaees Respondents
Sri. R. Seetarama Raju, S/o. Late R. Rama Raju, R/o. Door No. 1-61, Garagaparru
wulage. Yendagandi (SO), Garagaparru (B.O), West Godavari District-534 186, Andhra
radesh
Sri. R. Trinadha Raju, S/o. Late R. Rama Raju, Kalagampudi (B.O.) Garuvu,
Eliamanchili (SO) West Godavari District-534 186, Andhra Pradesh /
ee Proposed Respondents
WHEREAS the Appellant above named through his Advocate
SMT.M.S.V.S.SUDHA RANI Advocate for the Appellant, presented this Writ Appeal
under Clause 15 of the Letter Patent, filed against the order made in WP.No.34548 of
2018, dated 22.10.2018, on the file of the High Court.
AND WHEREAS the High Court upon perusing the petition and
memorandum of grounds filed herein and upon hearing the arguments of
SRI.M.S.V.S.SUDHA RANI Advocate for the Appellant, directed issue of notice to the
Respondents herein to show cause as to why this WRIT APPEAL should not be
admitted.
You viz:
1. The Principal Secretary Panchayat Raj and Rural Development
Department,State of Andhra Pradesh, Andhra Pradesh Secretariat, Velagapudi,
Amaravathi Guntur District
The District Collector, West Godavari District at Eluru, Andhra Pradesh
The District Panchayat Officer, West Godavari District at Eluru, Andhra Pradesh
ae Divisional Panchayat Officer, Narsapur, West Godavari District, Andhra
radesh.
BON
a
-
a (
5. The Panchayat Secretary, O/o. Garagaparru Gram Panchayat Garagaparru Village, Palakoderu Mandal, West Godavari District, Andhra Pradesh
6. The Sarpanch, Garagaparru Village, Palakoderu Mandal, West Godavari District, Andhra Pradesh
7. Sri. R. Seetarama Raju, S/o. Late R. Rama Raju, R/o. Door No. 1-61, Garagaparru Village, Yendagandi (SO), Garagaparru (B.O), West Godavari District-534 186, Andhra Pradesh ;
8 Sri. R. Trinadha Raju, S/o. Late R. Rama Raju, Kalagampudi (B.O.) Garuvu, Eliamanchili (SO) West Godavari District-534 186, Andhra Pradesh are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this WRIT APPEAL should not be admitted before 18.09.2019, on which date the case stands posted for hearing.
THE COURT MADE THE FOLLOWING ORDER:
Notice before admission.
Learned counsel for the petitioner is permitted to take out notice to respondents 7 and 8 by registered post with acknowledgement due and file proof of service.
em ST Post on 18.09.2019 for instructions. Ss ASSISTAN| Beastie AR TRUE COPY! OP eZ TRAR / For ASSIST: REGISTRAR To,
1. The Principal Secretary Panchayat Raj and Rural Development Department, State of Andhra Pradesh, Andhra Pradesh Secretariat, Velagapudi, Amaravathi Guntur District "
The District Collector, West Godavari District at Eluru, Andhra Pradesh The District Panchayat Officer, West Godavari District at Eluru, Andhra Pradesh The Divisional Panchayat Officer, Narsapur, West Godavari District, Andhra Pradesh.
The Panchayat Secretary, O/o. Garagaparru Gram Panchayat Garagaparru Village, Palakoderu Mandal, West Godavari District, Andhra Pradesh The Sarpanch, Garagaparru Village, Palakoderu Mandal, West Godavari District, Andhra Pradesh Sri. R. Seetarama Raju, S/o. Late R. Rama Raju, R/o. Door No. 1-61, Garagaparru Village, Yendagandi (SO), Garagaparru (B.O), West Godavari District-534 186, Andhra Pradesh'
8. Sri. R. Trinadha Raju, S/o. Late R. Rama Raju, Kalagampudi (B.O.) Garuvu, Ellamanchili (SO) West Godavari District-534 186, Andhra Pradesh (1 to 8 by RPAD- along with a copy of petition and memorandum of grounds)
9. One CC to SMT.M.S.V.S.SUDHA RANI Advocate [OPUC]
10.Two CCs to GP FOR PANCHAYAT RAJ & RURAL DEVELOPMENT, High Court Of Andhra Pradesh. [OUT]
11. Two spare copies N 2 GO WN SRL ws HACJ & MSMJ DATED:04.09.2019 NOTE: POST ON 18.09.2019 FOR INSTRUCTIONS. NOTICE BEFORE ADMISSION WA NO. 276 OF 2019