Section 102(2)(c) in The Tripura Co-operative Societies Rules, 1976

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

(c)publication of sale notice at-

(i)the visible place in the village or town;

(ii)the office of the Tehsildar;

(iii)the office of the co-operative land development bank;

(iv)the office of the Assistant Registrar, Co-operative Societies in the district.

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