Supreme Court - Daily Orders
M/S Mass Awash Pvt. Ltd. vs Commissioner Of Income Tax on 14 May, 2018
ITEM NO.88 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 25589/2017
M/S MASS AWASH PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 14-05-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. K. K. Mohan, AOR
For Respondent(s)
Mr. Pravesh Thakur, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.2 but none has entered appearance.
Last and final opportunity is granted to respondent No.1 for filing counter affidavit within four weeks.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.05.16 KAPIL MEHTA 12:35:21 IST Reason: Registrar 14.5.2018 rd