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[Cites 0, Cited by 1] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(xxiii) in Uttar Pradesh Municipal Corporation Act, 1959

(xxiii)maintaining hydrants and rendering such assistance, including the maintaining or managing of a fire brigade in extinguishing fires and protecting life and property when fires occur, as the State Government may by general or special order direct from time to time;