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Union of India - Section

Section 11 in The Foreigners Order, 1948

11. Power to impose restrictions on movements, etc.

- The civil authority may, by order in writing, direct that any foreigner shall comply with such conditions as may be specified in the order in respect of
(1)his place of residence;
(2)his movements;
(3)his association with any person or class of persons specified in the order; and
(4)his possession of such articles as may be specified in the order.[11-A.Restrictions on certain activities. [Inserted by G.S.R. 754, dated 14.5.1971.]- Notwithstanding anything contained in the Foreigners (Exemption) Order, 1957, no foreigner shall produce, or attempt to produce, or cause to be produced, any picture or film, including a documentary or feature film for television or the screen, intended for public exhibition, except with the permission in writing of, and subject to such conditions as may be specified in this behalf, by the Central Government.] [Substituted by S.O.1793, dated 18.7.1960.][11-B. Restrictions on mountaineering expeditions[Substituted by S.O.1881(E), dated 1.11.2006 (w.e.f. 1.11.2006).].Notwithstanding anything contained in the Foreigners (Exemption) Order, 1957, no foreigner or group of foreigners shall climb or attempt to climb any mountain peak in India, except those peaks with routes as specified in the Schedule appended to this Order without obtaining the prior permission in writing of the Central Government on an application made in that behalf through the Indian Mountaineering Foundation (a registered society having its registered office in the National Capital Territory of Delhi) and without specification of route to be followed, accompaniment by liaison officer, use of photographic and wireless communication equipment, as may be laid down in this behalf by the Central Government. However, the prior permission of the Central Government shall be required by nationals of China, Pakistan, Bangladesh and Afghanistan even for climbing peaks included in the Schedule:Provided that the Indian Mountaineering Foundation will specify routes, attach liaison officer and impose such restrictions as it may deem necessary in respect of peaks specified in the Schedule also.]