Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(5) in Pepsu Townships Development Board Disposal of Property Rules, 2003 (5)The property may be put up for auction in one lot or in such lots, as the Administrator, may, decide with the approval of the Board.
