Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 10 November, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC No. 35411 of 2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 10-11-2021 Shri D.K. Shukla, counsel for the petitioner. As prayed, list next week.
(ARUN KUMAR SHARMA) JUDGE sh Signature Not Verified SAN Digitally signed by S HUSHMAT HUSSAIN Date: 2021.11.10 16:54:07 IST