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Madhya Pradesh High Court

Ashish Malviya vs The State Of Madhya Pradesh on 10 November, 2021

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

1 MCRC-35411-2021 The High Court Of Madhya Pradesh MCRC No. 35411 of 2021 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 10-11-2021 Shri D.K. Shukla, counsel for the petitioner. As prayed, list next week.

(ARUN KUMAR SHARMA) JUDGE sh Signature Not Verified SAN Digitally signed by S HUSHMAT HUSSAIN Date: 2021.11.10 16:54:07 IST