Section 15(6)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976

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Union of India - Subsection

Section 15(6)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976

(a)where the declaration has been made in respect of one assessment year, a sum equal to two and a half per cent. of the amount of net wealth declared under clause (a) of sub-section (1), Or, as the case may be, the value declared under clause (b) of that sub-section;

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Union of India - Subsection

Section 15(6)(a) in The Voluntary Disclosure Of Income And Wealth Act, 1976