Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961

(c)to bring, [*] [The words 'prosecute or' omitted by Haryana Act No. 37 of 2008.] defend or aid in bringing, [*] [The words 'prosecuting' omitted by Haryana Act No. 37 of 2008.] or defending any suit, action, proceeding, application or arbitration, on behalf of the Committee or otherwise when directed by the Board [-] [Omitted by Punjab Act 40 of 1963, Section 7.].

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State of Haryana - Subsection

Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961