Himachal Pradesh High Court
Sh. Ashok Kumar vs . Hrtc & Others. on 24 August, 2022
Bench: Sabina, Sushil Kukreja
Sh. Ashok Kumar vs. HRTC & others.
.
CWPOA No.7013 of 2020 24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.7013 of 2020 Heard.
Admitted.
r to CMP-T No.735 of 2022 Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 24/08/2022 20:06:01 :::CIS