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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(v) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(v)pawls and ratchet wheels of a hoist,requiring disengagement of such pawls from such ratchet wheels before the platform of such hoist is lowered, are not used;