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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(6) in Kerala Cultural Activists Welfare Fund Act, 2010

(6)Subject to the provisions of this Act, the Scheme or Schemes framed under sub-section (1) may provide for all or any of the matters specified in sub-section (4) and in the Schedule