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Delhi High Court - Orders

Spaze Towers Private Limited & Ors vs State & Anr on 2 December, 2021

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~38
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      CRL.M.C. 1594/2021 AND CRL.M.A. 11805/2021
                                   SPAZE TOWERS PRIVATE LIMITED & ORS.                   ..... Petitioners
                                                     Through:     Mr. Vikas Pahwa, Sr. Adv. with Mr.
                                                                  Lokesh    Bhola,   Mr.    Shadman
                                                                  Siddiqui, Mr. Chirag Ghai, Ms.
                                                                  Sakshi Raghav, Advs.

                                                     versus

                                   STATE & ANR.                                      ..... Respondents
                                                     Through:     Mr. K.K. Ghei APP for the State.

                                   CORAM:
                                   HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                           ORDER

% 02.12.2021 Learned counsel for the petitioner submits that he wants to withdraw the present petition.

The petition is accordingly dismissed as withdrawn.

RAJNISH BHATNAGAR, J DECEMBER 2, 2021 Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:08.12.2021 15:33:30