Delhi High Court - Orders
Spaze Towers Private Limited & Ors vs State & Anr on 2 December, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1594/2021 AND CRL.M.A. 11805/2021
SPAZE TOWERS PRIVATE LIMITED & ORS. ..... Petitioners
Through: Mr. Vikas Pahwa, Sr. Adv. with Mr.
Lokesh Bhola, Mr. Shadman
Siddiqui, Mr. Chirag Ghai, Ms.
Sakshi Raghav, Advs.
versus
STATE & ANR. ..... Respondents
Through: Mr. K.K. Ghei APP for the State.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 02.12.2021 Learned counsel for the petitioner submits that he wants to withdraw the present petition.
The petition is accordingly dismissed as withdrawn.
RAJNISH BHATNAGAR, J DECEMBER 2, 2021 Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:08.12.2021 15:33:30