Madhya Pradesh High Court
Pawan Kumar Gupta vs Chandra Bhan Mishra on 14 August, 2018
1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 5 Jabalpur, Dated : 14-08-2018 None for the petitioner despite repeated calls, therefore, the case is adjourned.
List this matter after two weeks.
(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 14/08/2018 17:11:31