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Madhya Pradesh High Court

Pawan Kumar Gupta vs Chandra Bhan Mishra on 14 August, 2018

1 CONC-1756-2018 The High Court Of Madhya Pradesh CONC-1756-2018 (PAWAN KUMAR GUPTA Vs CHANDRA BHAN MISHRA) 5 Jabalpur, Dated : 14-08-2018 None for the petitioner despite repeated calls, therefore, the case is adjourned.

List this matter after two weeks.

(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 14/08/2018 17:11:31