Section 41(9)(d) in The Chhattisgarh Co-operative Societies Rules, 1962
(d)The Returning Officer shall for reasons to be recorded in writing, reject a nomination paper only On the following grounds-(i)if the nomination paper is not in accordance with the preceding sub-rules;(ii)if the candidate is disqualified to be elected or proposer/seconder is disqualified to vote by or under the Act, rules or bye-laws of the society.]