Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 20 in The Maharashtra Forest Produce (Regulation Of Trade) Act, 1969 20. Act XVI of 1927 not to apply to forest produce for purposes covered under this Act. Nothing contained in the Indian Forest Act 1927, shall apply to forest produce in respect of matters for which provisions are contained in this Act.
