Delhi High Court - Orders
Sunny Bhardwaj vs Janak Dulari Bhardwaj & Ors on 30 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 109/2018 and CM APPL. 30168/2018 and 70-71/2019
SUNNY BHARDWAJ ..... Appellant
Through: Mr.K.K.Nagar, Advocate
versus
JANAK DULARI BHARDWAJ & ORS ..... Respondents
Through: Mr.Sarvesh Bhardwaj, Adv for R-1
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 30.01.2019 Renotify on 9.4.2019.
ANU MALHOTRA, J JANUARY 30, 2019/SV