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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(26) in West Bengal Municipal Corporation Act, 2006

(26)"District Planning Committee" means the District Planning Committee constituted under sub-section (1) of section 3 of the West Bengal District Planning Committee Act, 1994, (West Ben. Act XX of 1994) and includes the Siliguri Sub-Division Planning committee;