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State of Jammu-Kashmir - Section

Section 37 in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

37. [ Power to add to the Schedule. [Section 37 added by Act No. XI of 1959.]

- The Government may, by notification in the Government Gazette, add to or omit from, the Schedule any animal disease and the said disease shall, from the date of the notification, be deemed to have been added to, or omitted from, the Schedule.][Schedule of Diseases] [Schedule added by Act No. XI of 1959.][See Section 3 (f)]