Section 3 in Schedule Conditions for the Importation of Equines into India

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Union of India - Section

Section 3 in Schedule Conditions for the Importation of Equines into India

3. Veterinary Certificate.

- 3.1. The equine must accompany a valid health certificate issued by an official veterinarian of the exporting country as per the following format:Animal Health Certificate for Import of Equines into IndiaExporting Country:.....................................................................Ministry /Department of:............................................................Province or District, etc.:............................................................I. Identification of the animal

Number	Breed	Sex	Age

II. Origin of the animalName and address of exporter:......................................................Place of origin of the animal:.......................................................................................................................................................................III. Destination of the animalCountry of destination:.....................................................................Name and address of consignee:..............................................................................................................................................................Nature and identification of means of transport:.......................................................................................................................................IV. Sanitary informationI, the undersigned official veterinarian certify that the animal described above examined on this day:

(a)shows no clinical sign or symptom of infectious or contagious diseases on the day of shipment.

(b)satisfies the following requirements:

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Union of India - Section

Section 3 in Schedule Conditions for the Importation of Equines into India

3. Veterinary Certificate.