Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sourabh Agrawal vs The State Of Madhya Pradesh on 11 October, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22164 of 2022 (SOURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2022 The Bar is abstaining from the work.

Under the circumstances, list this case in week commencing from 06.02.2023.

(ATUL SREEDHARAN) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 10/14/2022 10:44:55 AM