Madhya Pradesh High Court
Sourabh Agrawal vs The State Of Madhya Pradesh on 11 October, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22164 of 2022 (SOURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2022 The Bar is abstaining from the work.
Under the circumstances, list this case in week commencing from 06.02.2023.
(ATUL SREEDHARAN) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 10/14/2022 10:44:55 AM