Bombay High Court
Gourishankar Educational And ... vs Sunil Laxman Mane And Anr on 29 July, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 885 OF 2019
Gourishankar Educational And Charitable Trust ....Applicant
And Anr
V/S
Sunil Laxman Mane And Anr ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 886 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sunil Laxman Mane And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 887 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sunil Laxman Mane And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 888 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Asha Sunilsing Pardeshi And Anr ....Respondent WITH Page 1/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:52:37 ::: CRIMINAL APPLN. U/S 482 NO. 889 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Asha Sunilsing Pardeshi And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 900 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 901 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 903 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Pratiksha Dattatraya Pachupate And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 904 OF 2019 Gourishankar Educational And Charitable Trust Page 2/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:52:37 ::: And Anr.
V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 905 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 906 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Himmat Vishwas Nalawade And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 925 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 926 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent ....Applicant Page 3/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:52:37 ::: WITH CRIMINAL APPLN. U/S 482 NO. 927 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Sandip Vishnu Pawar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 928 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 929 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 930 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Vinod Dattatraya Jamdade And Anr ....Respondent Mr Vyas Bakul Amratlal For Applicant Mr S.R.Agarkar, APP for state Page 4/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:52:37 ::: CORAM : S.S. SHINDE, J DATE : 29th July, 2019 P.C. :
Stand over to 02/08/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 30/07/2019 22:52:37 :::