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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(4)(i) in Kerala Land Reforms Act, 1963

(i)the portion of the State of Kerala which before the first day of July, 1949, formed the State of Cochin, excluding the enclaves absorbed in the Malabar district under the Provinces and States (Absorption of Enclaves) Order, 1950; and