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State of Madhya Pradesh - Section

Section 10 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

10. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(1)The Board of Management.
(2)The Academic Council.
(3)The Faculties.
(4)The Board of Studies.
(5)Academic Planning and Evaluation Board.
(6)Such other bodies of the University as may be decided by the Statute to be the authorities of the University.