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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(1)(b) in The Companies Act, 2013

(b)be open, during business hours, to the inspection by any member without charge, subject to such reasonable restrictions as the company may, by its articles or in general meeting, impose, so, however, that not less than two hours in each business day are allowed for inspection.