Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Mizoram - Subsection Section 21(1) in Chakma Autonomous District Council (Village Councils) Act, 2002 (1)Each Village Council may frame its rules for the administration of the village in accordance with the need of the village.
