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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(e)"Defaulter" means any subscriber who is in arrears in respect of his Thrift contribution to the society in which he is a member for a continuous period of 6 (six) months;