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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5)(v) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(v)Emergency survival blanket - This blanket shall be made of thermal material (blend of wool or manmade fibres) that retains 90% of body heat.