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Gauhati High Court

State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 14 May, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                Page No.# 1/2

GAHC010210012018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WA 266/2018

         1:STATE OF MEGHALAYA AND ANR
         THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
         793001

         2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
          EDUCATION DEPARTMENT
          SHILLONG - 79300

         VERSUS

         1:CMJ FOUNDATION AND 3 ORS
         THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
         MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)

         2:CMJ UNIVERSITY
         THROUGH ITS DEPUTY REGISTRAR
          PREM LAL RAI
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         3:MRS INDU RANI JHA
          CMJ FOUNDATION
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         4:VISITOR
         THROUGH THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF MEGHALAYA
          GOVERNOR'S SECRETARIAT
          RAJ BHAWAN
          SHILLONG - 79300
                                                                                  Page No.# 2/2

Advocate for the Petitioner   : MR. P NONGBRI

Advocate for the Respondent : MR. S P SHARMA

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 14-05-2019 (A.S. BOPANNA, C.J.) Heard Mr. N. Dutta, learned senior counsel assisted by Mr. J. Roy, learned counsel for the appellants. Also heard Mr. Suryanarayana Singh, learned senior counsel assisted by Mr. Aman Preet Singh Rahii, learned counsel for the respondents.

The appeal be listed on 23.07.2019 for want of time.

                      JUDGE                               CHIEF JUSTICE


Comparing Assistant