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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(1) in Telangana Universities Act, 1991

(1)The Academic Senate shall have the authority to provide instruction and training in such branches of learning as it think fit. It shall exercise general supervision over the academic policies of the University and provide leadership for raising the standard and quality of education and research.