Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(4) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(4)The decision of the Bar council regarding the recognition and registration of Bar association shall, be final.