Supreme Court - Daily Orders
Union Of India Minsitry Of Defence ... vs Ex. Nk.Ram Krishan Mishra (Ex. No. ... on 21 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.53 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7749/2014
UNION OF INDIA MINSITRY OF DEFENCE
THROUGH ITS SECRETARY & ORS. Appellant(s)
VERSUS
EX. NK.RAM KRISHAN MISHRA (EX. NO. 13956393K) Respondent(s)
(FOR STAY APPLICATION)
Date : 21-07-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Mr. R.S. Suri, Sr. Adv.
Mr. Laila Sunil, Adv.
Mr. H.S. Sandhu, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. R.S. Suri, learned senior counsel appearing for the Union of India.
The appeal stands dismissed.
The question of law is kept open.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified (Signed order is placed on the file) Digitally signed by GULSHAN KUMAR ARORA Date: 2017.07.28 15:13:53 IST Reason: IN THE SUPREME COURT FO INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 7749 OF 2014 UNION OF INDIA MINSITRY OF DEFENCE THROUGH ITS SECRETARY & ORS. .. Appellants VERSUS EX. NK.RAM KRISHAN MISHRA (EX. NO. 13956393K) … Respondent O R D E R Heard Mr. R.S. Suri, learned senior counsel appearing for the Union of India.
The appeal stands dismissed.
The question of law is kept open.
.....................,J. (Dipak Misra) .....................,J. (A.M. Khanwilkar) .....................,J. (Mohan M. Shantanagoudar) New Delhi;
July 21, 2017.