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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(1)(a) in The Punjab Resumption of Jagirs Act, 1957

(a)where a jagirdar dies after his jagir is resumed or where the jagir is resumed on the death of the Jagirdar, the payment of compensation; or