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[Cites 0, Cited by 0] [Section 121(5)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(5)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Cadets and Midshipmen
(i)Cadets and Midshipmen who fail in the Cadet's Passing Out