Madhya Pradesh High Court
Ganeshram vs The State Of Madhya Pradesh on 21 November, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 21 Jabalpur, Dated : 21-11-2017 Upon request of learned counsel for the appellant, list after two weeks. (ATUL SREEDHARAN) JUDGE SS