Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ganeshram vs The State Of Madhya Pradesh on 21 November, 2017

THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 21 Jabalpur, Dated : 21-11-2017 Upon request of learned counsel for the appellant, list after two weeks. (ATUL SREEDHARAN) JUDGE SS