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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(19) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(19)A Part Time Member shall be entitled to sitting fee of Rs. 1000/- (Rupees One Thousand only) per day and Traveling Allowance at the rates applicable to Class-I Officers of the State Government and in addition to, for the period spent on duty, reimbursement for staying prescribed by Finance Department.