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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Excise Act, 1950

(2)The [State Government] [Substituted by Rajasthan Act No. 38 of 1957.] may delegate to the Excise Commissioner such powers of the [State Government] [Substituted by Rajasthan Act No. 38 of 1957.] conferred by this Act, as it may specify, except the power to make rules thereunder.