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Madhya Pradesh High Court

Dr. Raj Kumar Parwani vs The State Of Madhya Pradesh on 3 September, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                     1
                 HIGH COURT OF MADHYA PRADESH AT INDORE
                                WRIT PETITION NO.5546 OF 2019
                           (Dr. Raj Kumar Parwani vs. The State of Madhya Pradesh)



              Indore, Dated 03.09.2022
                        None for the petitioner.
                        Mr.     Kaustubh      Pathak,    learned     counsel     for   the
              respondents/State.

The case is adjourned.

(VIJAY KUMAR SHUKLA) JUDGE Arun/-

Digitally signed by ARUN NAIR Date: 2022.09.03 17:22:14 +05'30' 2

HIGH COURT OF MADHYA PRADESH AT INDORE WRIT PETITION NO.5546 OF 2019 (Dr. Raj Kumar Parwani vs. The State of Madhya Pradesh)