Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 66 in Gujarat Minor Mineral Concession Rules, 2010 66. Application fees. - Every revision application made under rule 65 shall be accompanied by the treasury Challan of Rupees Five hundred paid as non refundable fee for such application.
