Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(xii) in Arunachal Pradesh Municipal Election Rules, 2011

(xii)"gazetted Officer" means a government employee belonging to an Indian Administrative Service or State service or any other government employee holding a post which has been declared by competent authority to be a gazetted post ;