Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A(4)] [Section 19A] [Entire Act] State of West Bengal - Subsection Section 19A(4)(i) in The West Bengal Factories Rules, 1958 (i)covered by section 15 of the Act ; or