Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11(1)] [Section 11] [Entire Act] Union of India - Subsection Section 11(1)(ii) in The Prevention Of Cruelty To Animals Act, 1960 (ii)incites any animal to fight or bait any other animal; or