Section 11(4) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
(4)Where the Nazul/Devsthan property situated in a Sub-Division is auctioned at a price exceeding Rs. 15,000/-, the Sub- Divisional Committee shall obtain the approval of the District Committee before conveying approval to the purchaser, in pursuance of the Government Order No. F. 6(11) F. D./A & 1/67, dated 13-6-67.
