Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2) in The Bihar Maintenance of Public Order Act, 1949 (2)It shall remain in force for a period of [Nineteen years from the date of its commencement.] [Substituted by Bihar Ordinance No. 1 of 1967.]
