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State of Jharkhand - Section

Section 295 in Bihar Education Code, 1961

295. Students who have not undergone the Annual Examination.

- The fact of a student applying for admission, without having undergone the second terminal examination at his old school, must be regarded, unless the reverse is certified by his former Headmaster/Principal as sufficient evidence of his not having been fit for promotion. He may not, therefore, be admitted into a class higher than that in which he was in the other school.(R.& O. page 317 XV.)