Section 52(2)(c) in Punjab Municipal Act, 1911

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(2)(c) in Punjab Municipal Act, 1911

(c)the construction, establishment and maintenance of schools, hospitals and dispensaries, and other institutions for the promotion of education or for the benefit of the public health, and of rest-houses, sarais, poor-houses, markets, [stalls] [Inserted by Punjab Act No. 12 of 1950.], encamping grounds, pounds, and other works of public utility, and the control and administration of public institutions of any of these descriptions :

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State of Punjab - Subsection

Section 52(2)(c) in Punjab Municipal Act, 1911