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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(b) in The Bar Council of Uttar Pradesh Election Rules, 1992

(b)may in addition place on his voting paper the figure '2' or the figures '2' and '3', or the figures '2', '3' and '4' and so on, in the opposite the names of the other candidates in the order of his preference.