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Supreme Court - Daily Orders

The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 3 April, 2025

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.11                                COURT NO.2               SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   26507/2024

     [Arising out of impugned final judgment and order dated 11-03-2024
     in CWP No. 25168/2021 passed by the High Court of Punjab & Haryana
     at Chandigarh]

     THE STATE OF PUNJAB                                                 Petitioner(s)

                                                      VERSUS

     SANT GURMEET RAM RAHIM SINGH & ORS.                                 Respondent(s)

     (IA No. 282986/2024 - VACATING STAY)

     Date : 03-04-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s) :
                                       Dr. Abhishek Manu Singhvi, Sr. Adv.
                                       Mr. Rajat Bhardwaj, A.A.G.
                                       Mr. Siddhant Sharma, AOR

     For Respondent(s) :
                                       Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Balbir Singh, Sr. Adv.
                                       Mr. Aman Jha, AOR
                                       Ms. Ranjita Rohtagi, Adv.
                                       Mr. Harish Chhabra, Adv.
                                       Mr. Amar D Kamra, Adv.
                                       Mr. Rishi Tutu, Adv.
                                       Mr. Naman Tondan, Adv.
                                       Mr. Kshitij Mayank, Adv.

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

List on 29.04.2025.

Signature Not Verified

(NARENDRA PRASAD) Digitally signed by NARENDRA PRASAD Date: 2025.04.04 (ANJU KAPOOR) DEPUTY REGISTRAR 14:36:25 IST Reason: ASSISTANT REGISTRAR