Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(ii) in National Savings Certificates (VIII Issue) Scheme, 2019 (ii)on the order of the court, the account shall be transferred from the account holder to the court or to any other individual as per the orders of the court;
